Section 6 in Tamil Nadu Panchayats Building Rules, 1997

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(1)The building shall be erected in a site whose minimum size shall be 9 metres width and 15 metres depth;

(2)Continuous type building shall be allowed with a minimum rear open space of 3 metres.

(3)Semi-detached type building shall be allowed with a minimum rear open space of 3 metres and side open space of 1.5 metres.

(4)Detached buildings may be allowed as per the table for all category of buildings.The open space around the building shall be as follows: -

Plots abutting road of width	Front open space	Rear open space	Side open space
(1)	(2)	(3)	(4)
For plots abutting roads of width up to 9 metres	1.5 metres	2.00 metres	1.00 metre
For plots abutting roads of width up to 12metres	3.0 metres	2.00 metres	1.00 metre
For plots abutting roads of width above 12metres	4.5 metres	2.00 metres	1.00 metre

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