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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Haryana - Subsection

Section 36(1)(i) in Faridabad Complex Administration Building Rules, 1989

(i)No sun-shade shall be permitted over any road, over any portion outside the boundaries of the side below a height of 2.5 metres from the road level.