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State of Haryana - Section

Section 36 in Faridabad Complex Administration Building Rules, 1989

36. Projection from the buildings. Sections 43(2), 57(2)(m).

(1)No balcony, verandah, chhajja or other projections from the face of building shall be allowed to be erected or recrected on or over a road or beyond the boundaries of the applicants own land. No balcony shall be permitted on public roads/space. Projection of sun-shades over openings for projection against sun and rain shall be allowed subject to the following :-
(i)No sun-shade shall be permitted over any road, over any portion outside the boundaries of the side below a height of 2.5 metres from the road level.
(ii)Sun-shades provided above a height of 2.3 metres from the ground level shall be permitted to project up to a maximum of 65 centimetres within the applicants' own land and 25 centimetres if outside.