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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(3) in Bihar Taken over Elementary School Teachers' Promotion Rules, 1993

(3)In the following promotion, the benefit of rule 22(1)(a)(1) of the "the Fundamental Rules" shall not be admissible for fixation of pay, but pay in the pay-scale admissible after promotion shall be fixed at the same stage which was being paid before promotion:
(a)Promotion to grade 2
(b)Promotion to grade 3
(c)Promotion to grade 5
(d)Promotion to grade 6
(e)Promotion to grade 8 from grade 7.