Section 12 in Bihar Taken over Elementary School Teachers' Promotion Rules, 1993
12. Pay fixation.
(1)D.S.E. may fix the pay after promotion.(2)Consequent upon the following promotion the pay shall be fixed according to rule 22(1)(a)(1) of "the Fundamental Rules" (Schedule 1) and orders issued from time to time by Government of India for their teachers :(a)Promotion to grade 4.(b)Promotion to grade 7.(c)Promotion to grade 8 from grade 6.(3)In the following promotion, the benefit of rule 22(1)(a)(1) of the "the Fundamental Rules" shall not be admissible for fixation of pay, but pay in the pay-scale admissible after promotion shall be fixed at the same stage which was being paid before promotion:(a)Promotion to grade 2(b)Promotion to grade 3(c)Promotion to grade 5(d)Promotion to grade 6(e)Promotion to grade 8 from grade 7.
