Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] Union of India - Subsection Section 41(2) in The Oil Mines Regulations, 2017 (2)Where any person is allowed to work or pass through open-sided floor or platform of height one metre and eighty centimetre or more above the adjacent floor or ground level, the open-sided floor or platform shall be guarded by a standard railing.
