(1)The owner, agent and manager of a mine shall ensure that the floor openings and floor holes are guarded by a standard railing and toe-board or cover.(2)Where any person is allowed to work or pass through open-sided floor or platform of height one metre and eighty centimetre or more above the adjacent floor or ground level, the open-sided floor or platform shall be guarded by a standard railing.(3)The owner, agent and manager of a mine shall ensure that standard railing is provided on the inside of all mud tank runways, unless other means are available to prevent a person from falling into the mud tanks.(4)The open sided floor, walkway, platform or runway above or adjacent to dangerous equipment and similar hazards shall be guarded with a standard railing and toe-board.
