Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73(5)] [Section 73] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73(5)(a) in The M.P. Bhumi Vikas Rules, 1984

(a)the minimum frontage of the plot shall be 21 metres and the minimum average depth be 30 metres and Such plot abuts 18 metres wide road; and