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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73(5) in The M.P. Bhumi Vikas Rules, 1984

(5)[ The construction of multi basement shall be allowed by authority in accordance with land use and other provisions specified under these rules subject to the condition that :-
(a)the minimum frontage of the plot shall be 21 metres and the minimum average depth be 30 metres and Such plot abuts 18 metres wide road; and
(b)they shall be allowed only in detached buildings.