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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(2) in Uttarakhand Technical University Act, 2005

(2)The Chancellor, the Vice-chancellor and the members of the Executive Council and the Academic Council for the time being holding office as such in the University shall constitute a body corporate by the name of the [Uttarakhand] [Substituted by section 2 of Uttarakhand Act No. 10 of 2010.] Technical University.