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State of Uttarakhand - Section

Section 3 in Uttarakhand Technical University Act, 2005

3. Establishment and incorporation of the University.

(1)There shall be established at Dehradun a University by the name of [Uttarakhand] [Substituted by section 2 of Uttarakhand Act No. 10 of 2010.] Technical University.
(2)The Chancellor, the Vice-chancellor and the members of the Executive Council and the Academic Council for the time being holding office as such in the University shall constitute a body corporate by the name of the [Uttarakhand] [Substituted by section 2 of Uttarakhand Act No. 10 of 2010.] Technical University.