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[Cites 0, Cited by 0] [Section 12(20)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(20)(ii) in First Statutes of Team Lease Skills University

(ii)If urgent action by the Academic Council becomes necessary, the Chairperson may permit the business to be transacted by the circulation of papers to the members of the Academic Council. The action proposed to be taken shall not be taken unless agreed to by a majority of the members of the Academic Council. The resolution so circulated and approved shall be as effective and binding as if such resolution has been passed at the meeting of Academic Council;