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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(20) in First Statutes of Team Lease Skills University

(20)To appoint Committees, consisting of such members as the Academic Council may deem fit to deal with any of the matters ordinarily dealt with by the Academic Council;
(ii)If urgent action by the Academic Council becomes necessary, the Chairperson may permit the business to be transacted by the circulation of papers to the members of the Academic Council. The action proposed to be taken shall not be taken unless agreed to by a majority of the members of the Academic Council. The resolution so circulated and approved shall be as effective and binding as if such resolution has been passed at the meeting of Academic Council;
(iii)The Academic Council will exercise such other powers and perform such other functions as may be conferred or imposed upon it by the Act, Statutes and Ordinances from time to time;