Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(8)] [Section 42] [Entire Act] Union of India - Subsection Section 42(8)(iv) in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996 (iv)he must possess the following educational qualification and experience, namely