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[Cites 0, Cited by 0] [Section 135(2)] [Section 135] [Entire Act]

Union of India - Subsection

Section 135(2)(b) in The Coal Mines Regulations, 2011

(b)if any dangerous condition is observed, cease all work at that place and shall either take immediate steps to remove such danger or inform an official or the competent person in charge of the mine or district.