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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Rajasthan - Subsection

Section 76(1) in The Rajasthan District Boards Act, 1954

(1)During the absence on leave or other temporary vacancy in the case of any of the officers or servants which the Board is authorised to appoint, under section 75, the Board may appoint a person to act in the vacancy.