Section 76 in The Rajasthan District Boards Act, 1954
76. Officiating appointments.
(1)During the absence on leave or other temporary vacancy in the case of any of the officers or servants which the Board is authorised to appoint, under section 75, the Board may appoint a person to act in the vacancy.(2)Every person so appointed may exercise the powers and shall perform the duties of the office to which he is so appointed.
