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Union of India - Section

Section 15 in The Merchant Shipping (Continuous Discharge Certificate-cum-Seafarer's Identity Document) Rules, 2001

15. Returns of C.D.C.

- Every shipping master shall at the beginning of each quarter furnish to the Director General of Shipping a return in Form-3 of the number of C.D.Cs issued to Seamen from his port during the previous quarter.