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Union of India - Section

Section 22 in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

22. Departments, Centres and Service Centres.

(1)The Institute shall have the following Departments, namely:-
(a)Applied Chemistry;
(b)Applied Geology;
(c)Applied Geophysics;
(d)Applied Mathematics;
(e)Applied Physics;
(f)Chemical Engineering;
(g)Civil Engineering;
(h)Computer Science and Engineering;
(i)Electrical Engineering;
(j)Electronics Engineering;
(k)Environmental Science and Engineering;
(l)Fuel and Mineral Engineering;
(m)Humanities and Social Sciences;
(n)Management Studies;
(o)Mechanical Engineering;
(p)Mining Engineering;
(q)Mining Machinery Engineering;
(r)Petroleum Engineering:
Provided that the Board may, on the recommendation of the Senate create or modify or abolish any Department or merge it with another Department.
(2)The Institute shall have the following Academic and Service Centres, namely:-
(a) Centre for Innovation, Incubation andEntrepreneurship Academic Centre;
(b) Centre for Renewable Energy Academic Centre;
(c) Centre of Excellence in Safety, OccupationalHealth and Disaster Management Academic Centre;
(d) Centre for Clean Coal Technology Academic Centre;
(e) Centre for Water Resource Management Academic Centre;
(f) Centre of Excellence in Mining Technology Academic Centre;
(g) Key Resource Centre for Water And Sanitation Academic Centre;
(h) Australia-India Joint Research Centre onClean Coal & Energy Technology Academic Centre;
(i) Executive Development Centre Academic Centre;
(j) Central Library Academic Service Centre;
(k) Computer Centre Academic Service Centre;
(l) Industry Institute Interaction Facility,Kolkata Academic Service Centre;
(m) Industry Institute Interaction Facility, NewDelhi Academic Service Centre;
(n) Central Research Facility Academic Service Centre;
(o) Centre for Societal Mission Service Centre:
Provided that the Board may, on recommendation of the Senate, establish or abolish any Centre or Service Centre or merge it with another Centre or Service Centre or a Department or convert it into a Department.