Himachal Pradesh High Court
Lachhman Dass vs . Sukhdev Sharma on 14 September, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Lachhman Dass Vs. Sukhdev Sharma Cr. Appeal No.26 of 2021 .
14.09.2023 Present: Mr. Sanjeev Mankotia, Advocate vice Mr. Dinesh Bhanot, Advocate, for the appellant. Respondent-accused present in person with Mr.Sanjay Ranta, Advocate.
Today, the case has been listed for hearing the of accused-respondent on the quantum of sentence.
However, an application (Cr. MP No.3387/2023) under rt Section 147 of the Negotiable Instruments Act has been filed on behalf of the accused-respondent for compounding the offence and a Bank Draft bearing No.070995, dated 14.09.2023 in the sum of Rs.1,00,000/- has been handed over by the learned counsel for the accused-respondent to the learned vice counsel for the appellant/complainant in the Court today.
Learned vice counsel for the appellant-
complainant, under instructions received from the original counsel Mr. Dinesh Bhanot, submitted that the appellant-
complainant is ready and willing to compromise the matter.
Therefore, list the case for presence of parties on 04.10.2023.
( Sushil Kukreja )
September 14, 2023 Judge
(VH)
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