Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

Madras Presidency - Subsection

Section 21(2)(b) in The Madras City Police Act, 1888

(b)shall have such of the powers and duties of an ordinary Police Officer of like rank as are specially mentioned in the certificate referred to in clause (a)