Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Jammu-Kashmir - Subsection Section 20(i) in The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999 (i)Rupees twenty crore as a one time capital grant to be made by Shri Mala Vaishno Devi Shrine Board for meeting the non-recurring cost of the University.
