Section 20 in The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999
20. General Fund.
- The University shall have a General Fund set up by Shri Mata Vaishno Devi Shrine, Board in the name of the University and operated by the University to which shall be credited-(i)Rupees twenty crore as a one time capital grant to be made by Shri Mala Vaishno Devi Shrine Board for meeting the non-recurring cost of the University.(ii)Rupees three crore to be annually contributed by Shri Mata Vaishno Devi Shrine Board;(iii)its income relating the fee and endowments ;(iv)contribution or grants which may be made by the Government; and(v)other contributions or grants,
