Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Meghalaya - Subsection Section 14(2) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980 (2)The name of the Association shall be "The Garo Hills Cotton, Jute and Ginger Growers' Association" hereinafter called the "Growers' Association".
