Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(2) in The Rajasthan Judicial Service Rules, 1955

(2)In addition to the pay which may be drawn under sub-rule (1), a member of the Service who holds any post specified in column 2 of Schedule V shall receive the amount specified in column 3 as special pay.]