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State of Rajasthan - Section

Section 26 in The Rajasthan Judicial Service Rules, 1955

26. [ Scale of Pay. [Substituted by Notification No. F. 18 (1) (33) Judi/63 dated 10-2-1970.]

- The scale of Pay admissible to the members of Service shall be such as may be sanctioned by the Government from time to time.
(2)In addition to the pay which may be drawn under sub-rule (1), a member of the Service who holds any post specified in column 2 of Schedule V shall receive the amount specified in column 3 as special pay.]