Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Andhra Pradesh - Subsection Section 15(3) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010 (3)No new school shall be opened after the commencement of the Act without obtaining recognition certificate issued under section 18 of the Act.
