Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(i) in Accommodation in Orissa Bhavan, Orissa Niwas and Utkai Bhavan Rules, 1991 (i)Every person occupying a room or rooms in the Bhavan must sign the Visitor's Book on arrival and before departure.
