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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(2) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(2)The jobs prepared by the candidates during the practical examination shall be retained by the Principal affiliated institution and in case of special examination by the Centre Superintendent under their safe custody till 31 December of the year of examination. For private candidates it will be obligatory on the part of Principal to retain their jobs/project/sessionals work etc., for a period till the candidates passes,