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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(2) in The Punjab Town Improvement Trust Rules, 1939

(2)For moveable property of permanent or durable nature, tools and plant stock books shall be kept in form No. 18 by the official in charge of the property tools or plant. A separate page or pages shall be allotted to each kind of article and an alphabetical index maintained at the beginning of the register.