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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(2)(b) in The Bihar Khadi and Village Industries Act, 1956

(b)remuneration, allowances and other condition of service of members of the staff of the Board, [other than Financial Advisor and Chief Accounts Officer to the Board;] [Added by Bihar Act No. 2 of 1964.] and