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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1)(ii) in Rajasthan State Dental Council Rules, 2008

(ii)the president shall call a special meeting on 15 days' notice if he receives, a requisition in writing signed by not less than one third of the total membership and stating the purpose for which they desire the meeting to be called such purpose being other than that mentioned in the first proviso to item (ii) of clause (a) of sub-rule (6) of Rule 27 and being a purpose within the scope of the Council's functions.