Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Haryana - Subsection Section 12(2) in Chaudhary Ranbir Singh University, Jind Act, 2014 (2)The Registrar shall be the Chief Administrative Officer of the University. He shall work directly under the superintmidence, direction and control of the Vice-Chancellor.
