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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(1) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

(1)For the purpose of sub-clause (i) of clause (c) of section 8, lire parts of the beedi industrial premises mentioned in the said clause (c) shall be cleaned with fresh water and dried.