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State of Tamilnadu - Section

Section 13 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

13. Cleanliness.

(1)For the purpose of sub-clause (i) of clause (c) of section 8, lire parts of the beedi industrial premises mentioned in the said clause (c) shall be cleaned with fresh water and dried.
(2)The record of the dates on which white-washing, colour-washing, varnishing, painting or cleaning, as the case may be, was carried out shall be maintained by the employer in Form No. IV