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State of Punjab - Section

Section 39 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

39. Provisional promotion.

- The students, who were involved in the unfair means cases, may be allowed provisional admission to the next higher class, pending decision in their case at the own risk and responsibility subject to the condition of their disqualification, the fee paid by them for next higher class would not be refunded.