Himachal Pradesh High Court
Meghna Chaudhary vs . The Ambala Syndicate Bus Service on 31 May, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Meghna Chaudhary vs. The Ambala Syndicate Bus Service .
FAO No. 188 of 2013 31.05.2023 Present: Mr. Vaibhav Kanwar, Advocate vice Mr. Karan Singh Kanwar, Advocate for the appellant.
Ms. Kamlesh Kumari, Advocate vice Mr. H.S. Rana, Advocate for respondents No.1 and 2.
Mr. Dibender Ghosh Advocate vice Mr. Praneet Gupta, Advocate for respondent No. 3.
For request made on behalf of learned original counsel for parties, matter is adjourned.
As prayed, list after two weeks.
May 31, 2023 (Vivek Singh Thakur)
(ms) Judge
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