Himachal Pradesh High Court
M/S Sephnix Life Sciences And Another vs . Ashif Ali on 19 July, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
M/s Sephnix Life Sciences and another Vs. Ashif Ali .
Cr.MMO no. 271 of 2022 19.7.2022 Present: Mr.Bimal Gupta, Senior Advocate alongwith Mr.Satish Sharma, advocate, for the petitioners.
Mr.Karan Singh Kanwar, Advocate, for the respondent.
Reply, as prayed, be filed within three days. r List for consideration on 12th August, 2022.
(Vivek Singh Thakur), Judge.
19th July, 2022 (Keshav) ::: Downloaded on - 19/07/2022 20:04:33 :::CIS .
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