Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act] State of Kerala - Subsection Section 27(3)(i) in Kerala University of Health Sciences Act, 2010 (i)to approve panels of examiners and question paper setters from the list of persons proposed by the respective Boards of Studies ;