Section 27(3) in Kerala University of Health Sciences Act, 2010
(3)In particular and without prejudice to the generality of duties as mentioned in sub-section (1), the Board shall exercise the following powers and perform the following duties, namely:-(i)to approve panels of examiners and question paper setters from the list of persons proposed by the respective Boards of Studies ;(ii)to explore, suggest and introduce examination reforms;(iii)to exercise such other powers in relation to examinations as may be assigned to it by or under this Act.
