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State of Madhya Pradesh - Section

Section 75 in The M.P. Civil Services (Pension) Rules, 1976

75. Currency in which pension is payable.

(1)Except as otherwise provided in this rule, all pensions shall be payable in rupees in India.
(2)In the case of non-Indian Government servant who on retirement takes up his residence outside India, the payment of pension and rate at which it should be paid shall be governed by the rules. made by the Government of India, in this behalf from time to time for their pensioners.