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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Madhya Pradesh - Subsection

Section 75(2) in The M.P. Civil Services (Pension) Rules, 1976

(2)In the case of non-Indian Government servant who on retirement takes up his residence outside India, the payment of pension and rate at which it should be paid shall be governed by the rules. made by the Government of India, in this behalf from time to time for their pensioners.