Himachal Pradesh High Court
Unknown vs Jaswant Singh V. Hrtc on 22 December, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
CWPOA No. 1403 of 2020 22.12.2022 Present: Mr. Narinder Sharma, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate, of respondents No. 1 and 2.
Mr. V.D. Khidtta, Advocate for respondents No. 4 to 9. Mr. Manohar Lal Sharma, Advocate, for respondent No. 14.
List on 2.1.2023, as prayed for.
December 22, 2022 (Sandeep Sharma),
manjit Judge
::: Downloaded on - 23/12/2022 20:33:47 :::CIS