Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Jammu-Kashmir - Subsection Section 76(3) in Jammu and Kashmir Panchayati Raj Rules, 1996 (3)A notice to this effect for convening ordinary or special meeting shall be displayed on the notice board of Halqa Panchayat.
