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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Bihar - Subsection

Section 50(1) in The Bihar Municipal Election Rules, 2007

(1)If in any ward the number of validly nominated candidates exceeds the number of seats to be filled, the Returning Officer shall, subject to any general or special direction issued in this behalf by the State Election Commission in the regard assign a distinctive symbol to each candidate. Subject to any general or special direction of the State Election Commission and provision of sub-rule (2) the decision of the Returning Officer in assigning any symbol to a candidate under this sub-rule shall be final.