Section 35(1) in The Gujarat Secondary and Higher Secondary Education Act, 1972
(1)For every registered private secondary school [and every registered private higher secondary school] [These words inserted by Gujarat 14 of 2002, dated 6th April, 2002.] there shall be following two committees, namely:(a)a school staff selection committee for the purpose of recruiting the teaching staff of the school other than the head-master,(b)a special school committee for the purpose of recruiting the headmaster and for the purpose of the initial recruitment of the headmaster and the teaching staff of a school started after the appointed day.
