Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act] State of Gujarat - Subsection Section 35(1)(a) in The Gujarat Secondary and Higher Secondary Education Act, 1972 (a)a school staff selection committee for the purpose of recruiting the teaching staff of the school other than the head-master,