Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Madhya Pradesh - Subsection Section 34(2) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998 (2)The Constitution, term, powers and duties of the Board constituted under sub-section (1) shall be such as may he prescribed by the Statutes.
