Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 34 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

34. Board to be constituted.

(1)There shall be such other Boards in the Vishwavidyalaya as may be prescribed by the Statutes.
(2)The Constitution, term, powers and duties of the Board constituted under sub-section (1) shall be such as may he prescribed by the Statutes.