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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(2) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(2)The Registrar shall be the Chief Administrative Officer of the University. She shall work directly under the superintendence, direction and control of the Vice-Chancellor.